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District Court Jhajjar
First Court in Jhajjar was established in 1919. First Judicial Magistrate, IV-Class posted in 1936. Court of Addl. District & Sessions Judge was established on 13.08.1998 when Jhajjar was a Sub Division and part of Rohtak Sessions Division.
On 06.03.2008, Jhajjar Sessions Division came into existence and the newly built up complex was inaugurated on the same day by Hon’ble Mr. Justice Vijender Jain, Former Chief Justice of Punjab and Haryana High Court, Chandigarh. It is situated on State Highway No. SH 15A Jhajjar-Gurugram Road, Near Mini Secretariat, Jhajjar. In Judicial Complex, Jhajjar there are total 15 Court rooms and at present 9 Courts are functioning. There is one Court of District & Sessions Judge and four Courts are of Additional District & Sessions Judges and one Court each of Civil Judge (Senior Division), Chief Judicial Magistrate, Addl. Civil Judge (Senior Division) and one Court of Civil Judge (Jr. Divn.)-cum-JMIC.
Bahadurgarh (Sub-Division)
A Sub Division is also located at Bahadurgarh at a distance of 30 kms away from Jhajjar adjacent to village Balour in Sector 12, Bahadurgarh. It is attached with the National Capital Delhi on National Highway No.10. In Judicial[...]
Read More- Link of Newsletter of the e-Committee, Hon’ble Supreme Court of India.
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